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Chhattisgarh High Court Quashes Results of Preliminary Exam for Civil Judge Post - (18 Nov 2019)

SERVICE

Chhattisgarh High Court has quashed the final results of the preliminary examination conducted by the Chhattisgarh Public Service Commission for the post of Civil Judge (Entry Level). This decision was after the Court found as many as 41 errors out of 100 questions in the answer key published for the examination.

Tags : CHHATTISGARH HIGH COURT   CIVIL JUDGE POST  

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