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Delhi HC Seeks Centre's Reply on Framing Guidelines for Returning Sahitya Akademi Award - (24 Dec 2015)

Delhi High Court has sought response from Centre on a plea seeking a direction to frame guidelines that if Sahitya Akademi awardees return their awards, they should also return the prize money and royalties they may have earned through sale of their books.

Tags : DELHI HIGH COURT   CENTRE   SAHITYA AKADEMI AWARD  

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