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SC Holds 6 Indiabulls Directors Guilty of Contempt for Transferring Shares of Fortis Healthcare - (18 Nov 2019)

CONTEMPT OF COURT

Supreme Court has held six directors of Indiabulls Company guilty of contempt for moving 12.25 lakh shares of Fortis Healthcare Limited by Indiabulls Ventures to Indiabulls Housing Finance Ltd in September 2018 in violation of the court's order.

Tags : SC   INDIABULLS  

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