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Supreme Court Stays Allahabad HC's Order on Statement of Student who Accused Chinmayanand of Rape - (18 Nov 2019)

CRIMINAL

Supreme Court has stayed the Allahabad High Court order on Chinmayanand's request for a certified copy of a Shahjahanpur woman law student's statement made against the BJP leader before a magistrate. On November 7, the High Court had asked the Trial Court to provide the former Union Minister a copy of the statement of the woman, who has accused the former Union Minister of raping her.

Tags : SUPREME COURT   RAPE  

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