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Supreme Court Extends Ban on Felling Trees in Mumbai's Aarey Colony - (18 Nov 2019)

ENVIRONMENT

Supreme Court has extended the interim order by which it had stayed further cutting of trees in Mumbai's Aarey colony for setting up the Metro car shed. The Apex Court said that it will hear the matter at length in December. On October 21, the Top Court had clarified that there is no stay on the construction of the Mumbai Metro car shed at Aarey Colony but the status quo order is only applicable on felling of trees there.

Tags : SUPREME COURT   AAREY  

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