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NGT Imposes Fine of Rs 5 lakh on Ghaziabad Development Authority - (13 Aug 2015)

National Green Tribunal has imposed a fine of Rs 5 lakh on Ghaziabad Development Authority for cutting 12 trees for construction of 17.6 km-long cycle track.

Tags : NATIONAL GREEN TRIBUNAL  GHAZIABAD DEVELOPMENT AUTHORITY  CYCLE TRACK  

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