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GI Tag for Darjeeling Green and White Tea - (18 Nov 2019)

INTELLECTUAL PROPERTY RIGHTS

Darjeeling Tea Association said that green and white tea of the hills have been registered as geographical indication products in the country. These two varieties of Darjeeling tea have been registered under Geographical Indications of Goods (Registration and Protection) Act 1999, with effect from October 2019, it said.

Tags : GI TAG   TEA  

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