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SEBI Lays Down Mechanism to Map UCC with Demat Account - (18 Nov 2019)

CAPITAL MARKET

Securities and Exchange Board of India has put in place a mechanism for stock exchanges and depositories to map the unique client code (UCC) with the demat account of a client. SEBI has said while issuing a Circular that stock exchanges and depositories shall map the existing UCCs with the demat account of the clients latest by December 31, 2019.

Tags : SEBI   DEMAT  

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