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Delhi HC Seeks ED, CBI Replies on Virbhadra’s Plea over Supply of Copy of Money Laundering Case - (24 Dec 2015)

Delhi High Court has sought responses of Enforcement Directorate (ED) and CBI on Himachal Pradesh Chief Minister Virbhadra Singh's plea to supply him authenticated copy of the money laundering case registered against him.

Tags : DELHI HIGH COURT   HIMACHAL PRADESH CHIEF MINISTER VIRBHADRA SINGH  

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