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Chandni Chowk Revamp: Delhi High Court Refuses to Grant Relief to Illegal Temple - (15 Nov 2019)

CIVIL

Delhi High Court has ordered removal of an unauthorised temple falling in the middle of the main carriageway in Chandni Chowk, overruling the stand of the Government’s ‘religious committee’.

Tags : DELHI HIGH COURT   CHANDNI CHOWK REVAMP  

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