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Delhi Court Restrains Media from Publishing 'Unsubstantiated' Information Against NCP MP Praful Patel - (15 Nov 2019)

MEDIA AND COMMUNICATION

Delhi Court has restrained media houses from publishing ‘unsubstantiated and uncorroborated’ information against former Civil Aviation Minister and Nationalist Congress Party Member of Parliament from Maharashtra, Praful Patel, regarding his alleged involvement in a money laundering case pending investigation.

Tags : DELHI COURT   PRAFUL PATEL  

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