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NCLAT Sets Aside Dhanuka's Resolution Plan for Debt-Laden Orchid Pharma - (15 Nov 2019)

INSOLVENCY

National Company Law Appellate Tribunal has set aside the approval of the resolution plan of Dhanuka Laboratories for Orchid Pharma.Dhanuka's plan was approved by the National Company Law Tribunal on June 25. The Appellate Tribunal also ordered to remit the matter to NCLT for a decision.

Tags : NCLAT   ORCHID PHARMA  

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