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Air Pollution: Delhi High Court Pulls Up Delhi Govt, Recommends Clutch of Measures - (15 Nov 2019)

ENVIRONMENT

Delhi High Court has pulled up the Delhi Government and other authorities over increasing air pollution levels in the city and suggested a clutch of measures to bring it down. The Court said that the problem lies in the complete lack of will showed by the authorities to implement the ideas to bring down the levels of air pollution.

Tags : DELHI HIGH COURT   AIR POLLUTION  

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