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Bombay High Court Extends Relief to IL&FS Ex-Auditors - (15 Nov 2019)

CRIMINAL

Bombay High Court has allowed an interim relief granted to former auditors of IL&FS, Deloitte Haskin & Sells and BSR & Associates, to continue till November 19. Under the interim relief, the firms cannot be prosecuted in the IL&FS proceedings until further orders.

Tags : BOMBAY HIGH COURT   IL&FS  

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