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Foreign Funds Case: Supreme Court Asks Indira Jaising, Anand Grover to Reply - (14 Nov 2019)

CRIMINAL

Supreme Court has sought response from NGO Lawyers Collective and its founding members Anand Grover and Indira Jaising on a plea by the Central Bureau of Investigation challenging the Bombay High Court order granting protection from coercive action against them in an alleged Foreign Contribution (Regulation) Act, 2010 violation case. Further the Apex Court also refused to stay the Bombay High Court order.

Tags : SUPREME COURT   FOREIGN FUNDS CASE  

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