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Supreme Court Closes Contempt Proceedings Against Rahul Gandhi - (14 Nov 2019)

CONTEMPT OF COURT

Supreme Court has closed the contempt proceedings against Congress leader Rahul Gandhi over his 'chowkidar chor hai' remark in the Rafale Case. The leader has faced contempt charges for wrongly attributing the 'chowkidar chow hai' remark against the Prime Minister. He had later apologised to the Court which the Court accepted as his "unconditional apology" and closed the contempt proceedings against him.

Tags : SUPREME COURT   CONTEMPT   RAHUL GANDHI  

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