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Madras High Court Grants Conditional Bail to Environment Activist Mugilan - (14 Nov 2019)

CRIMINAL

Madras High Court has granted conditional bail to an environment activist Mugilan in a rape case, directing him to appear before police once in every two days, and dismissed his claim that he was he was abducted as a "cock-and-bull story".

Tags : MADRAS HIGH COURT   BAIL  

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