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SC Directs Centre to Explore Feasibility of Hydrogen-Based Japanese Technology to Fight Air Pollution - (13 Nov 2019)

ENVIRONMENT

Supreme Court has directed the Centre to explore the feasibility of a hydrogen-based Japanese technology as a permanent solution to the air pollution in the National Capital Region and other parts of north India. The Court directed the Centre to expedite the deliberations on the issue and come before the court with its findings on December 3,2019.

Tags : SC   AIR POLLUTION  

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