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Kerala High Court Directs Police to Conduct Probe into Killing of Two Suspected Maoists - (12 Nov 2019)

CRIMINAL

Kerala High Court has directed the police to conduct a probe into the circumstances leading to the killing of two suspected Maoists in an alleged encounter in Agali forests of Palakkad district last month. The Court also gave a direction to ascertain whether the officers who took part in the alleged encounter had committed any offence.

Tags : KERALA HIGH COURT   MAOISTS  

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