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Madras HC Put Stay on Communal Disharmony Case against Anbumani Ramadoss - (23 Dec 2015)

Madras HC has stayed a case registered against Pattali Makkal Katchi (PMK) leader Anbumani Ramadoss for allegedly inciting violence between two communities in March 2014, during campaigning for parliamentary elections.

Tags : MADRAS HC   PATTALI MAKKAL KATCHI   ANBUMANI RAMADOSS  

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