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Madras HC: Private Intercity Buses Can Enter City During Night Hours - (23 Dec 2015)

Madras High Court has stayed operation of a notification published in Madurai district gazette on December 9 last prohibiting entry of private intercity buses from entering city even between 10 p.m. and 8 a.m.

Tags : MADRAS HIGH COURT   MADURAI DISTRICT   PRIVATE INTERCITY BUSES  

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