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Supreme Court Permits 7 More Girls of Muzaffarpur Shelter Home to be Restored with their Families - (11 Nov 2019)

CIVIL

Supreme Court has allowed seven more girls, who were at the Muzaffarpur shelter home where allegations of rampant sexual assault surfaced last year, to reunite with their families. The Apex Court had earlier allowed eight girls, out of 44 in all, to be reunited with their families but only six of them have been able to do so.

Tags : SUPREME COURT   MUZAFFARPUR  

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