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Telangana High Court Stays State Government’s Decision to Privatise RTC Routes - (11 Nov 2019)

CIVIL

Telangana High Court has stayed the decision of the State Government to privatize 5,100 bus routes in the State. The Court had announced the privatisation of bus routes amid the State Road Transport Corporation employees’ indefinite strike which has been going on for over a month now.

Tags : TELANGANA HIGH COURT   RTC ROUTES  

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