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Apex Court Stays Execution of Death Row Convict Guilty of Raping, Killing College Girl and Her Lover - (11 Nov 2019)

CRIMINAL

Apex Court has stayed the execution of a death row convict who has been held guilty by the lower court and the Madras High Court for brutally killing a college girl and her lover after raping her near Suruli hills in Theni district of Tamil Nadu in 2011.

Tags : APEX COURT   DEATH ROW  

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