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Tis Hazari Court Violence: Delhi HC Tells Lawyers to Settle Dispute with Delhi Police through Talks - (08 Nov 2019)

CIVIL

Delhi High Court has asked the lawyers to settle their dispute with Delhi Police personnel in Tis Hazari Court clash through talks. The Court refused to give an early hearing to the matter and slated it for February 12, 2020.

Tags : DELHI HC   TIS HAZARI COURT VIOLENCE  

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