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Bombay HC Directs BMC to File Reply over Ilegal Tree Felling in Wadala - (23 Dec 2015)

Bombay High Court has directed Brihanmumbai Municipal Corporation (BMC) to file its reply in a matter pertaining to unauthorised felling of trees in Wadala (East).

Tags : BOMBAY HIGH COURT   BRIHANMUMBAI MUNICIPAL CORPORATION  

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