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Supreme Court Questions Azad on his Opposition of Restrictions in J & K - (08 Nov 2019)

CIVIL

Supreme Court has questioned Senior Congress leader Ghulam Nabi Azad on his opposition to the imposition of various restrictions following the abrogation of Jammu and Kashmir's special status, and asked if the authorities should have "waited for riots to take place".

Tags : SUPREME COURT   AZAD  

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