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Supreme Court Grants Interim Bail to Director of Greater Noida's Grand Venice Mall - (07 Nov 2019)

CRIMINAL

Supreme Court has granted interim bail to director of Grand Venice Mall in Greater Noida in a case pertaining to complaints by some allottees of shops and directed him to deposit Rs 50 crore as a precondition for the relief.

Tags : SUPREME COURT   GRAND VENICE MALL  

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