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Delhi HC Issues Notice on Plea Challenging Decrease in Qualifying Candidates to 6% in NET by UGC - (07 Nov 2019)

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Delhi High Court has issued notice on a plea challenging the University Grants Commission policy of declaring only 6 percent of those candidates National Eligibility Test qualified who appear in both the papers and obtain minimum qualifying marks in aggregate of both the papers.

Tags : DELHI HC   NET  

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