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Supreme Court: Forests in Alagar Hills does not Belong to Deity - (07 Nov 2019)

PROPERTY

Supreme Court has set aside the Madras High Court judgment which ruled that the entire forest area in Alagar hills belongs to the deity of Arulmigu Kallalagar Thirukoil Alagar Koil. The Court further observed that presumption of lost grant cannot be applied when there is no evidence of continuous possession under an assertion of title.

Tags : SUPREME COURT   ALAGAR HILLS  

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