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AJL Land Allotment Case: Special ED Court Grants Bail to Hooda and Vora - (07 Nov 2019)

CRIMINAL

Special Court of the Enforcement Directorate in Panchkula has granted regular bail to former Haryana chief minister Bhupinder Singh Hooda and Senior Congress leader Moti Lal Vora in connection with the Associated Journals Limited (AJL) plot allotment case.

Tags : SPECIAL ED COURT   HOODA  

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