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Setback for Delhi Police: Delhi HC Dismisses Review Petition, Bars Coercive Action Against Lawyers - (07 Nov 2019)

CIVIL

Delhi High Court has dismissed the review petition filed by Delhi Police seeking clarification on its earlier order which said no coercive action be taken against advocates should not be applicable on the subsequent incidents. It upheld status quo in the matter, meaning that the bar on coercive action against lawyers involved in the clash with cops at Tiz Hazari Court Complex will continue till the judicial inquiry constituted by the court concludes.

Tags : DELHI HC   REVIEW PETITION  

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