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Mumbai International Airport Stake Sale: Bombay High Court Dismisses Adani Plea Against Bidvest - (07 Nov 2019)

COMMERCIAL

Bombay High Court has rejected a plea by Adani Properties seeking interim relief to restrain Bidvest from selling its stake in Mumbai International Airport to third parties, including the GVK group. The move comes a day before the Adani Group’s share purchase agreement for Bidvest’s 13.5% stake in MIAL lapses.

Tags : BOMBAY HIGH COURT   ADANI  

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