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Sessions Court Pune Rejects Bail Plea of 6 Accused in Koregaon-Bhima Case - (07 Nov 2019)

CRIMINAL

Sessions Court in Pune has rejected the bail pleas of six accused for allegedly giving inflammatory speeches that sparked violence in Koregaon-Bhima in January last year. Rona Wilson, Shoma Sen, Surendra Gadling, Mahesh Raut, Varavara Rao and Sudhir Dhavle had filed the bail applications, arguing that the police had not produced any substantial evidence against them.

Tags : SESSIONS COURT   KOREGAON-BHIMA CASE  

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