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Supreme Court Asks Centre, 9 States for Report on RTI Watchdog Appointments - (07 Nov 2019)

RIGHT TO INFORMATION

Supreme Court has asked the Centre and nine states to file a status report on filling up of vacancies in the Central and State Information Commissions in compliance with its earlier orders. The Court gave the directions after RTI activists Anjali Bhardwaj and others submitted that the earlier top court orders have not been complied with.

Tags : SUPREME COURT   RTI  

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