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Local Court Grants Bail to Honeypreet Insan, Ram Rahim's 'Daughter' in 2017 Panchkula Violence Case - (07 Nov 2019)

CRIMINAL

Local Court in Haryana's Panchkula has granted bail to Honeypreet Insan, the "adopted daughter" of Dera Sacha Sauda chief Gurmeet Ram Rahim in 2017 Panchkula violence case. The bail was granted on surety bond of Rs. One Lakh each.

Tags : LOCAL COURT   RAM RAHIM  

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