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NGT Slams MoEF for Delay in Issuing Notification to Ban RO Purifiers - (07 Nov 2019)

ENVIRONMENT

National Green Tribunal has slammed the Environment Ministry (MoEF) for the delay in issuing a notification to ban RO purifiers where total dissolved solids in water are below 500 milligrams per litre and warned the officer concerned of stopping his salary. The Tribunal said that the delay in compliance of its order is causing harm to public health and environment.

Tags : NGT   RO PURIFIERS  

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