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Delhi HC Seeks AAP Govt’s Reply on Plea Against Advertising IQ Scores,Pics of Mentally Disabled Women - (06 Nov 2019)

CIVIL

Delhi High Court has sought response of the AAP Government on a Public Interest Litigation challenging its decision to disclose photographs and IQ scores of 59 mentally disabled women lodged in Asha Kiran homes in the city. The Court also questioned the purpose behind display of Intelligence Quotient scores of the women in the advertisement published in the newspapers.

Tags : DELHI HC   IQ SCORES  

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