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Anti-Sikh Riots Case: Supreme Court Directs AIIMS to Submit Sajjan Kumar’s Health Report - (06 Nov 2019)

CIVIL

Supreme Court has directed the All India Institute of Medical Sciences to submit Sajjan Kumar’s health report in four weeks. He has been sentenced for life for his role in the 1984 anti-Sikh riots.

Tags : SUPREME COURT   ANTI-SIKH RIOTS  

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