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Tis Hazari Court Clash: Delhi High Court Issues Notice to BCI, Other Bar Associations - (06 Nov 2019)

CIVIL

Delhi High Court has issued notice to Bar Council of India (BCI) and other Bar associations on an application filed by Centre/Ministry of Home Affairs seeking modification of November 3 order for no coercive action against lawyers, be not applicable to subsequent incidents.

Tags : DELHI HIGH COURT   TIS HAZARI  

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