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RBI Increases Withdrawal Limit from PMC Bank to Rs 50,000 - (06 Nov 2019)

BANKING

Reserve Bank of India has enhanced the withdrawal limit of PMC Bank depositors to Rs 50,000 from the previous cap of Rs 40,000. RBI further said that with this, over 78% of the bank’s depositors will be able to withdraw their entire account balance.

Tags : RBI   PMC BANK  

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