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Supreme Court Seeks CBI Report on "Larger Conspiracy" on Rajiv Gandhi's Assassination - (06 Nov 2019)

CRIMINAL

Supreme Court has sought the latest status report from the CBI-led Multi Disciplinary Monitoring Agency (MDMA) on its probe into unraveling a larger conspiracy behind the assassination of former Prime Minister Rajiv Gandhi within four weeks. The Court said the last MDMA report is about a year old, and at that time response was awaited on several Letters Rogatory sent to foreign countries with regard to the case.

Tags : SUPREME COURT   RAJIV GANDHI  

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