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SEBI Issues Circular on Aadhaar E-KYC for Domestic Investors - (06 Nov 2019)

CAPITAL MARKET

Securities and Exchange Board of India has issued a circular regarding the process to be followed for Aadhaar-based electronic Know Your Customer (KYC) exercise for domestic investors. The circular mentions about the requirements to be fulfilled by entities registered with the UIDAI as KYC User Agency (KUA) as well as for sub-KUA.

Tags : SEBI   E-KYC  

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