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Supreme Court Says No to Tata Housing Project Near Sukhna Lake in Chandigarh - (05 Nov 2019)

CIVIL

Supreme Court has said no to Tata Housing and investors of the Rs 1,800-crore Tata Camelot Housing Project and has held that the project in Chandigarh cannot come up. The Court said the project was not in accordance with the permissible norms and that it was well within the catchment area of Sukhna Lake in Chandigarh.

Tags : SUPREME COURT   TATA HOUSING PROJECT  

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