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Bombay High Court to RBI: What Steps have Been Taken to Help PMC Bank Depositors - (05 Nov 2019)

BANKING

Bombay High Court has sought to know from the Reserve Bank of India what steps it has taken to protect the interests of depositors of the crisis-hit Punjab and Maharashtra Cooperative Bank. The Court was hearing a bunch of petitions filed by the bank depositors, challenging restrictions imposed by the RBI on withdrawals.

Tags : BOMBAY HIGH COURT   RBI  

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