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Bombay High Court to Navlakha: Move Special Sessions Court for Pre-Arrest Bail - (05 Nov 2019)

CRIMINAL

Bombay High Court has directed activist Gautam Navlakha, an accused in the Bhima-Koregaon violence case, to approach the Special Sessions Court at Pune for anticipatory bail. The High Court has also directed the lower court to expedite the hearing.

Tags : BOMBAY HIGH COURT   NAVLAKHA  

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