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Madras High Court Permits Credit Transition of Education, Farm-Related Cesses into GST - (05 Nov 2019)

GOODS AND SERVICES TAX

Madras High Court has permitted credit transition of Education Cess, Secondary/Higher Education Cess and Krishi Kalyan Cess into the Goods & Services Tax (GST) regime.

Tags : MADRAS HIGH COURT   GST  

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