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Delhi High Court Permits Akali Dal's Delhi Chief to Visit Nankana Sahib in Pakistan - (05 Nov 2019)

CIVIL

Delhi High Court has allowed Shiromani Akali Dal's Delhi President Paramjit Singh Sarna, who was stopped at the Attari border, to go to Pakistan and visit Nankana Sahib. The Court suspended the Look Out Circular issued against Mr Sarna and asked him to return on or before November 16.

Tags : DELHI HIGH COURT   AKALI DAL  

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