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Apex Court Directs Odisha Govt to Depute Full-Time Administrator for Puri's Shri Jagannath Temple - (05 Nov 2019)

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Apex Court has directed the Odisha Government to depute a chief administrator for managing the affairs of ancient Shri Jagannath Temple at Puri and passed a slew of directions for enabling peaceful 'darshan' by devotees and providing amenities for them.

Tags : APEX COURT   SHRI JAGANNATH TEMPLE  

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