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CBIC Notifies Jurisdiction of Jammu Commissionerate Over UT of J&K and Ladakh - (04 Nov 2019)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs (CBIC) has notified Jurisdiction of Jammu Commissionerate over Union Territory of Jammu & Kashmir and Union Territory of Ladakh.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   UNION TERRITORY OF JAMMU & KASHMIR   UNION TERRITORY OF LADAKH   CBIC  

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